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Kerala High Court: The Bench of Devan Ramachandran, J. allowed a petition for consideration of passport application a person entangled in a

Legislation UpdatesRules & Regulations

NOTIFICATION  [26th April, 2017] G.S.R. 410(E).—In exercise of the powers conferred by Section 24 of the Passports Act, 1967 (15 of 1967),