4% hike DA and DR
Legislation UpdatesNotifications

On 18-10-2023, the Union Cabinet has approved a 4% hike in Dearness Allowance (‘DA’) for Central Government employees and Dearness Relief (‘DR’)

Central Information Commission
Case BriefsTribunals/Commissions/Regulatory Bodies

The issue raised by the Complainant during hearing in the instant matter is not as much as about seeking access to information per se and in fact, it is about the Complainant’s resolve of bringing to fore his grievance pertaining to alleged delay caused by Damodar Valley Corporation in reimbursement of medical expenditure/ bills of pensioners and further seeking clarifications from the CPIO in this regard.

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Doorstep Service for submission of Digital Life Certificate through Postman launched India Post Payments Bank, IPPB of Department of Posts & Meity

Case BriefsSupreme Court

Supreme Court: Paying heed to the plight of the retired Government Servants who had alleged unfair treatment pertaining to reimbursement of medical