Punjab & Haryana HC | 7 Additional Judges appointed as Permanent of P&H HC
President appoints 7 Additional Judges as Permanent Judges of the Punjab and Haryana High Court: Manjari Nehru Kaul Harsimran Singh Sethi Arun
Permanent Judges
SC Collegium | 28 Additional Judges of Allahabad HC to be Permanent
Supreme Court Collegium approves the proposal for appointment of following Additional Judges of Allahabad High Court as Permanent Judges of that High
SC Collegium approves appointment of 4 Additional Judges of Calcutta HC as Permanent
Supreme Court Collegium approves proposal for appointment of following Additional Judges of Calcutta High Court as Permanent Judges of that High Court:
Appointments | One Additional Judge of Calcutta and another from Himachal Pradesh HC made Permanent
Appointment of Judges President appoints Justice Abhijit Gangopadhyay, Additional Judge of the Calcutta High Court, to be a Judge of the Calcutta
SC Collegium approves appointment of Additional Judges of Jharkhand HC as Permanent
Collegium Statement Supreme Court Collegium has approved the proposal for appointment of following Additional Judges of Jharkhand High Court as Permanent Judges
SC Collegium approves appointment of 4 Additional Judges of Kerala HC as Permanent
The Supreme Court Collegium has approved the proposal for appointment of following Additional Judges of Kerala High Court as Permanent Judges of
SC Collegium approves appointment of 4 Additional Judges of Bombay HC as Permanent Judges
SC Collegium approves appointment of 4 Additional Judges of Bombay HC as Permanent Judges Supreme Court Collegium has approved the proposal for
SC Collegium approves appointment of Additional Judges of Cal HC, P&H HC and HP HC as Permanent Judges
Collegium Resolutions Supreme Court Collegium has approved: “proposal for appointment of Justice Abhijit Gangopadhyay, Additional Judge of Calcutta High Court as Permanent
Karnataka HC | Appointment of 5 Additional Judges for a period of 2 years
President appoints S/Shri (1) Shivashankar Amarannavar, (2) Smt. Makkimane Ganeshaiah Uma, (3) Vedavyasachar Srishananda, (4) Hanchate Sanjeevkumar, and (5) Padmaraj Nemachandra Desai,
Calcutta HC | 3 Additional Judges appointed as Permanent Judges of the Court
President appoints S/Shri Justices (i) Bibek Chaudhuri (ii) Subhasis Dasgupta and (iii) Smt. Suvra Ghosh, Additional Judges of the Calcutta High Court,
Chhattisgarh HC | Appointment of 3 Permanent Judges & 1 Additional Judge
President appoints S/Shri Justices (i) Parth Prateem Sahu, (ii) Gautam Chourdiya and (iii) Smt. Justice Rajani Dubey, Additional Judges of the Chhattisgarh
Collegium Resolution | SC Collegium approves appointment of 3 Addl. Judges as Permanent Judges of Chhattisgarh HC
Supreme Court Collegium approves appointment of 3 Additional Judges of Chhattisgarh High Court as Permanent Judges of the Court. Following are the
Collegium Resolution | SC Collegium approves appointment of 3 Addl. Judges as Permanent Judges of Calcutta HC
Supreme Court Collegium approves appointment of 3 Additional Judges of Calcutta High Court as Permanent Judges. Following are the names of the
Madras HC | Appointment Order of 9 Additional Judges as Permanent
Appointment Order President appoints the following Additional Judges of Madras High Court as Judges: (i) Kumari Justice P.T. Asha, S/Shri Justices (ii)
Karnataka HC | Appointment of 5 Additional Judges to be Permanent Judges
President appoints the following Additional Judges to be Judges of Karnataka High Court with effect from the date they assume charge of
SC Collegium approves appointment of 9 Addl. Judges as Permanent
Supreme Court Collegium approves the proposal for appointment of following 9 Additional Judges of Madras High Court as Permanent Judges of that
Supreme Court Collegium approves — Elevation of 5 Addl. Judges of Karnataka HC as Permanent
The Supreme Court Collegium in its meeting held on 05-02-2020 approved the proposal for appointment of following five Additional Judges of Karnataka
3 Additional Judges of Calcutta High Court appointed as Permanent Judges
President appoints the following Additional Judges as the Permanent Judges of the Calcutta High Court: (i) Smt. Justice Shampa Sarkar, (ii) Shri
SC Collegium approves appointment of 5 Addl. Judges of Karnataka HC as Permanent Judges
Supreme Court Collegium has approved the proposal for appointment of following five Additional Judges of Karnataka High Court as Permanent Judges of
Jharkhand HC | Three Additional Judges to be Permanent Judges
Order of appointment of 3 Additional Judges to be the Permanent Judges President appoints the follwoing Additional Judges to be the Permanent