calcutta high court
Case BriefsHigh Courts

Emphasising the unfortunate nature of the case, Calcutta High Court urged the petitioner to cooperate with the ongoing investigation.

Kerala High Court
Case BriefsHigh Courts

Kerala High Court: In an interesting case Ziyad Rahman A.A., J., directed the District Police Chief to take action against the e-commerce

Case BriefsTribunals/Commissions/Regulatory Bodies

The National Human Rights Commission has taken suo-moto cognizance of media reports that a woman committed suicide at Police Station Jathlana, Yamunanagar,