Case BriefsSupreme Court

Supreme Court: The vacation bench of Vineet Saran and BR Gavai, JJ has directed that YSRC MP K. Raghurama Krishnam Raju be

Case BriefsTribunals/Commissions/Regulatory Bodies

The National Human Rights Commission, NHRC, India has taken suo motu cognizance of media reports that a woman and her two sisters

Case BriefsSupreme Court

Supreme Court: The 3-judge bench of Ranjan Gogoi, CJ and Deepak Gupta and Aniruddha Bose, JJ has refused to entertain the plea