Poll Affidavit Case| SC reserves verdict on petition seeking review of order quashing clean chit to Devendra Fadnavis
Supreme Court: A bench headed by Justice Arun Mishra, JJ has reserved its order on the review petition filed by former Maharashtra
Poll Affidavit
Poll Affidavit Case| SC quashes clean chit; Maharashtra CM Devendra Fadnavis to face trial
Supreme Court: In a major blow to Maharashtra CM Devendra Fadnavis, the 3-judge bench of Ranjan Gogoi, CJ and Deepak Gupta and