No relief to Skoda Volkswagen as SC refuses to quash FIR over alleged use of cheat devices
“The law is well settled that Courts would not thwart any investigation.”
Pollution Control
NGT can’t pass a blanket direction to debar vehicles without valid PUC Certificate from being supplied fuel
Supreme Court: In the case where the National Green Tribunal directed the State of Madhya Pradesh to ensure that no dealer and/or
NGT | Citizens entitled to breathe in fresh air; Need for action protection of environment and public health
National Green Tribunal (NGT): The Coram comprising of Justice Adarsh Kumar Goel (Chairperson) and S.P. Wangdi (Judicial Member), K. Ramakrishnan (Judicial Member) and
SC sets aside NGT order to reopen Vedanta’s Tuticorin Sterlite plant; No order on reopening of the plant [Full Report]
Supreme Court: The bench of RF Nariman and Navin Sinha, JJ has refused to allow reopening of Vedanta’s Sterlite plant in Tamil Nadu’s Tuticorin,
SC furious over non-compliance of laws and recommendations on appointment of members of SPCBs; Tells States to frame rules for within 6 months
Supreme Court: The bench of Madan B lokur and Deepak Gupta, JJ directed the Executive in all the States to frame appropriate