Pollution Free Environment Archives

Case Briefs Tribunals/Commissions/Regulatory Bodies

NGT | Is it necessary to take consent under Water and Air Act to establish garbage processing plant? Tribunal directs closure of plant

National Green Tribunal (NGT): The Bench of Justice Adarsh Kumar Goel (Chairperson) and Justice Sheo Kumar Singh (Judicial Member), Dr Satyawan Singh

Case Briefs Tribunals/Commissions/Regulatory Bodies

NGT | Crop Burning | Pollution free environment is right of every citizen; issue being addressed for years but no effective action by State Govt.

National Green Tribunal (NGT): The Coram comprising of Justice Adarsh Kumar Goel (Chairperson) and Justice S.P. Wangdi (Judicial Member), Justice K. Ramakrishnan