Case BriefsTribunals/Commissions/Regulatory Bodies

Customs, Excise and Services Tax Appellate Tribunal (CESTAT): The Coram of Anil Choudhary (Judicial Member) and P. Anjani Kumar (Technical Member) allowed

Case BriefsHigh Courts

Tripura High Court: A Division Bench comprising of Sanjay Karol, CJ and Arindam Lodh, J. instructed the respondent against the insensitivity shown