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Pradyuman murder

Case Briefs Supreme Court

Pradyuman Murder: SC refuses to interfere with Pinto Family’s interim bail

Supreme Court: The bench of RK Agarwal and AM Sapre, JJ refused to interfere with the order of the Punjab & Haryana

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Published on December 11, 2017December 13, 2017By Prachi Bhardwaj

2 Comments3857 views

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