Predatory pricing

Case BriefsTribunals/Commissions/Regulatory Bodies

National Company Law Appellate Tribunal (NCLAT):  The Coram of Justice Jarat Kumar Jain (Judicial Member) and Dr Alok Srivastava (Technical Member) held

Cyril Amarchand MangaldasExperts Corner

Dhruv Rajain, Principal Associate, Shubhankar Jain, Associate and Aakriti Thakur, Associate, Cyril Amarchand Mangaldas 

Cite as: (2020) PL (Comp. L) February 79