COVID-19 | Doorstep delivery of drugs allowed only on receipt of prescription physically or through e-mail
G.S.R. 220(E).—Whereas, the Central Government is satisfied that retail sale of drugs to the doorstep of consumers is essential to meet the
Prescription
Medical professionals cannot escape liability on acting negligently: Bombay HC
“The time has come for weeding out careless and negligent persons in the medical profession”. Bombay High Court: A Single Judge Bench