Private School

Case BriefsHigh Courts

Karnataka High Court: Krishna S. Dixit J., issued a writ of certiorari to quash the impugned orders and sent back the issue

Case BriefsHigh Courts

Gujarat High Court: The Bench of Anant S. Dave, ACJ and Biren Vaishnav J., reversed the order of allotment of land to

Case BriefsHigh Courts

Himachal Pradesh High Court: A Division Bench comprising of Sanjay Karol, ACJ and Ajay Mohan Goel, J. declared that studying in private