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Prof Sarasu Esther

Law School News Others

Prof (Dr) Sarasu Esther Thomas appointed as the Registrar of NLSIU

Prof. (Dr.) Sarasu Esther Thomas has been appointed as the Registrar of NLSIU with effect from 1st October 2019. The appointment took place

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Published on October 1, 2019October 1, 2019By Bhumika Indulia

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