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“Biosecurity constitutes an integral facet of national security. The inadvertent introduction of invasive alien species or harmful exotic pests, whether through flowers, fruits, vegetables, or other pathways, poses a grave threat to the country’s native agricultural produce and, by extension, its agrarian economy.”
Delhi High Court: In a petition filed by association of shopkeepers dealing in sale, purchase and storage of kite flying materials including
The Central Consumer Protection Authority has issued Guidelines for Prevention of Misleading Advertisements and Endorsements for Misleading Advertisements, 2022 to provide for
The Government of Telangana has issued draft Telangana Child Labour (Prohibition and Regulation) (Amendment) Rules, 2021 vide notification dated September 1, 2021.
European Court of Justice: In a landmark ruling the Grand Chamber comprising of composed of K. Lenaerts, President, R. Silva de Lapuerta,
Supreme Court of Canada: The Court addressed an appeal on the challenge being made to Section 121 of the Constitution Act, 1867