Shelter Home| SC issues directions for the protection of children in shelter homes
Supreme Court: The Bench comprising of Madan B. Lokur, Deepak Gupta and KM Joseph, JJ., in its order regarding the horrific chain
protection of children
Union Government to prepare National plan for protecting children from drug abuse within 4 months
Supreme Court: In the petition highlighting the alarming increase in the use of drugs and alcohol among children in India, the Court