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PS Narsimha

Hot Off The Press News

SC appoints PS Narsimha as mediator for resolving disputes relating to BCCI

Supreme Court: The bench of SA Bobde and Abhay Manohar Sapre has appointed Senior Advocate PS Narsimha as a mediator in all

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Published on March 14, 2019March 14, 2019By Prachi Bhardwaj

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