MCA amends One Person Companies (OPCs) rules
As a measure which directly benefits Startups & Innovators in the country, especially those who are supplying products & services on e-commerce
Public Company
Compliance Checklist for preparation and sending of Notice of shareholders’ meeting
Gaurav N Pingle, Practising Company Secretary, Pune
Cite as: (2020) PL (CSP) July 57
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Delhi High Court: Suresh Kumar Kait, J. rejected the bail plea of the petitioner, accused of fraud, after finding him to be
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