Case BriefsSupreme Court

Supreme Court: The Bench of K.M. Joseph and S. Ravindra Bhat, JJ. while addressing the matter, observed that, Public service – like

Case BriefsSupreme Court

Supreme Court: The Division Bench of Sanjay Kishan Kaul and Hemant Gupta, JJ., while addressing the matter, expressed that, The public officers

Case BriefsSupreme Court

Supreme Court: In a case where the Allahabad High Court passed orders from time to time to secure presence of the public