Public Premises (Eviction of Unauthorised Occupants) Amendment Act 2019

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Smooth & Speedy Eviction of Unauthorised Occupants from Government Residential Accommodation The Public Premises (Eviction of Unauthorised Occupants) Amendment Bill, 2019 which

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Parliament received the assent of the President on 09-08-2019 for Public Premises (Eviction of Unauthorised Occupants) Amendment Bill, 2019. Public Premises (Eviction