Case BriefsHigh Courts

United Nation’s Sustainable Development Goal (SDG) No.6 explicitly recognises sanitation rights. Delay in providing sanitation facilities, in particular reference to women impedes in achieving SDG No.5 that talks about gender equality, and thereof pulling back all other associated goals.

Case BriefsHigh Courts

Uttaranchal High Court: A Division Bench comprising of Rajiv Sharma and Lok Pal Singh, JJ., while deciding a writ petition-public interest litigation,