Case BriefsHigh Courts

Punjab and Haryana High Court: Rajiv Narain Raina, J., while addressing a major issue with regard to the usage of racial terms stated

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The National Human Rights Commission, has taken suo motu cognizance of media reports that a 20-year-old girl hailing from Manipur, was subjected

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Supreme Court: The bench of Ranjan Gogoi, CJ and Sanjiv Khanna, J has asked the Chief Secretaries and DGPs of all the

Case BriefsInternational Courts

International Court of Justice (ICJ): Qatar on 11th June 2018 instituted proceedings against the United Arab Emirates (UAE) at the International Court

Case BriefsSupreme Court

Supreme Court: In a PIL seeking guidelines to be set down to curb acts of discrimination against persons from the north-eastern states,