Rafale Deal

Hot Off The PressNews

Supreme Court: The 3-judge bench of Ranjan Gogoi, CJ and SK Kaul and KM Joseph, JJ has closed the contempt petition filed

Case BriefsSupreme Court

Supreme Court: The 3-judge bench of Ranjan Gogoi, CJ and Sanjay Kishan Kaul and KM Joseph, JJ has dismissed the the petition

Hot Off The PressNews

Supreme Court: Adding to the series of important rulings that are being passed before CJI Ranjan Gogoi retires, the Court is to

Hot Off The PressNews

Supreme Court:  The 3-judge bench of Ranjan Gogoi, CJ and SK Kaul and KM Joseph, JJ has directed the Centre to file

Case BriefsSupreme Court

Supreme Court: The 3-judge bench of Ranjan Gogoi, CJ and Sanjay Kishan Kaul and KM Joseph, JJ has dismissed Centre’s preliminary objections

Hot Off The PressNews

Supreme Court: Making it clear that it will decide first on the preliminary objections raised by the Centre and then go into the facts

Hot Off The PressNews

Supreme Court: The Court has allowed the Defence Ministry to file an affidavit in the Rafale Deal case that will come up

Hot Off The PressNews

Supreme Court: The government has told the Supreme Court that documents related to the Rafale fighter jet deal have been stolen from

Hot Off The PressNews

Supreme Court: The bench of Ranjan Gogoi, CJ and L N Rao and Sanjiv Khanna, JJ said that it would consider listing

Case BriefsSupreme Court

“Perception of individuals cannot be the basis of fishing and roving enquiry by the Court.” Supreme Court: A Bench comprising of CJ

Hot Off The PressNews

Supreme Court: The Bench comprising of CJ Ranjan Gogoi and S.K. Kaul and K.M. Joseph, JJ. pronounced the ‘Rafale Deal’ verdict after it

Case BriefsSupreme Court

Supreme Court: The Bench comprising of CJ Ranjan Gogoi and U.U. Lalit and K.M. Joseph, JJ. while hearing petitions concerning the “Rafale