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Supreme Court: After Justice UU Lalit recused himself from the Ram Janmabhoomi-Babri Masjid land dispute title case famously known as the Ayodhya dispute,

Hot Off The PressNews

Supreme Court: When the 3-judge Bench of Dipak Misra, CJI and Ashok Bhushan and S.A. Nazeer, JJ assembled to hear the Ram Janamabhoomi-Babri