Decoding Legal Complexities: National Consumer Disputes Redressal Commission’s Landmark Ruling on Redevelopment Challenges
by Ashoo Gupta†
Cite as: 2024 SCC OnLine Blog Exp 4
by Ashoo Gupta†
Cite as: 2024 SCC OnLine Blog Exp 4
Orissa High Court: A Division Bench of S.K. Mishra and Savitri Ratho, JJ., dismissed the petition being devoid of merits. The instant
Bombay High Court: Following the orders of the Supreme Court to hear petitions challenging the constitutional validity of several provisions of the