Allahabad High Court
Case BriefsHigh Courts

    Allahabad High Court: In a writ petition filed against the validity of the order which rejected petitioner’s representation and claim

Punjab and Haryana High Court
Case BriefsHigh Courts

Punjab & Haryana High Court: While allowing the instant petition filed against the order, whereby the services of the petitioners were terminated

Case BriefsSupreme Court

Supreme Court: A bench comprising of S.A. Bobde and L. Nageswara Rao, JJ. allowed an appeal filed against the judgment of the Division