Case BriefsTribunals/Commissions/Regulatory Bodies

National Company Law Appellate Tribunal(NCLAT): The Division Bench of Justice Bansi Lal Bhat (Acting Chairperson) and Shreesha Merla (Technical Member), while addressing the

Case BriefsHigh Courts

Madhya Pradesh High Court: In a case seeking review of an order of this particular Court by the petitioner, Rajeev Kumar Shrivastava,

National Consumer Disputes Redressal Commission
Case BriefsTribunals/Commissions/Regulatory Bodies

National Consumer Disputes Redressal Commission (NCDRC): A Single Member Bench of Prem Narain (Presiding Member), partly allowed a review petition filed against