Case BriefsHigh Courts

Bombay High Court: Manish Pitale, J., while stressing upon the concept of adoption expressed that: The practice of adoption has been prevalent

Case BriefsHigh Courts

Delhi High Court: Prateek Jalan, J., reiterated the position of law laid down in the decision of Vandana Tyagi v. GNCTD, [WP

Case BriefsHigh Courts

Delhi High Court: A Bench of Rajendra Menon, CJ and V. Kameswar Rao, J., dismissed a petition wherein Mathews J. Nedumpara, Advocate and