In conversation with Sanjay Notani on practicing International Trade Law in India
Interviewed by Sarthak Yadav
Renewable energy
Electricity produced from a non- fossil fuel/ offshore wind projects exempted from additional surcharge vide Electricity (Promoting Renewable Energy Through Green Energy Open Access) Amendment Rules, 2023
On 27-1-2023, the Ministry of Power notified the Electricity (Promoting Renewable Energy Through Green Energy Open Access) Amendment Rules, 2023 to amend
High Time to formulate a sound solar waste management policy: NGT takes suo motu cognizance
National Green Tribunal, New Delhi (NGT): The Bench of Adarsh Kumar Goel, J(Chairperson) and Sudhir Agarwal, J (Judicial Member) and
Cabinet approves MoU signed between India and Guinea in field of Renewable Energy
The Union Cabinet has given approval for the MoU between India and Guinea in the field of Renewable Energy. Objective: The