Case BriefsHigh Courts

Delhi High Court: The Division Bench of Vipin Sanghi and Sanjeev Narula, JJ., decided a matter while reasoning out on why a

Legislation UpdatesStatutes/Bills/Ordinances

The Central Educational Institutions (Reservation in Teachers’ Cadre) Ordinance, 2019 No. 13 of 2019 Promulgated by the President in the Seventieth Year