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Retired Judge

Legislation Updates Rules & Regulations

Retired CJI & Retired Judges of the Supreme Court entitled to a security cover vide Supreme Court Judges (Amendment) Rules, 2022

The Central Government has notified Supreme Court Judges (Amendment) Rules, 2022 further to amend the Supreme Court Judges Rules, 1959.

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Published on August 23, 2022By Bhumika Indulia

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Case Briefs High Courts

Appointment of Superintending Engineer as an arbitrator untenable in light of Section 12(5) of Arbitration and Conciliation Act

Himachal Pradesh High Court: A petition filed under Section 11 of the Arbitration and Conciliation Act, 1996 was allowed by a Single

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Published on May 18, 2018June 15, 2018By Saba

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