Case BriefsSupreme Court (Constitution/Larger Benches)

Supreme Court: The 9-judge bench of SA Bobde, CJ and R Banumathi, Ashok Bhushan, L Nageswara Rao, M M Shantanagoudar, S A

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Supreme Court: The 9-judge bench of SA Bobde, CJ and R Banumathi, Ashok Bhushan, L Nageswara Rao, M M Shantanagoudar, S A

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Supreme Court: A nine-judge Constitution bench of the Supreme Court will hear on February 6 argument on the issue whether the court

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Supreme Court: The nine-judge bench of Supreme Court will hear the Sabarimala  matter again on Thursday after hearing the matter today. Solicitor

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Supreme Court: A three-judge bench of the Supreme Court, headed by CJI Sharad Arvind Bobde has fixed a 10-day period for concluding

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Supreme Court: A nine-judge Constitution bench headed by Chief Justice S A Bobde will hear from January 13 the issue of allowing

Case BriefsSupreme Court (Constitution/Larger Benches)

Supreme Court: The 5-judge Constitution Bench of Ranjan Gogoi, CJ and RF Nariman, AM Khanwilkar, DY Chandrachud and Indu Malhotra, JJ has