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Rishi Kumar Shukla

Appointments & Transfers News

CBI | Appointment of Rishi Kumar Shukla (IPS) as Director, CBI

On 02-02-2019, Appointments Committee of the Cabinet (ACC) conveyed the approval of ACC to the appointment of Shri Rishi Kumar Shukla, IPS

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Published on February 7, 2019February 7, 2019By Bhumika Indulia

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