Case BriefsHigh Courts

Karnataka High Court: A Single Judge Bench comprising of K. Somashekar, J., decided a criminal appeal filed under Section 374(2) of IPC,

Case BriefsHigh Courts

Karnataka High Court: A Single Judge Bench comprising of K.N. Phaneendra, J., decided a criminal petition filed under Section 482 of CrPC,

Case BriefsHigh Courts

Punjab and Haryana High Court: The High Court recently addressed the case of petitioners under Section 482 CrPC for quashing the FIR