HIGH COURT APRIL 2024 WEEKLY ROUNDUP| Stories on Arrest of Arvind Kejriwal; AMUL as ‘Well-Known Trade mark’; Puthiyakavu Temple blast; and more
A quick legal roundup to cover important stories from all High Courts this week.
Sabyasachi Panda
Odisha Sessions Court | Maoist leader Sabyasachi Panda sentenced to rigorous life imprisonment for “attempting and conspiring to wage war” against GoI
“It is a fundamental right of every citizen to have his own political theory and ideas and to propagate the same and