Automatic Train Protection System
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An indigenous Automatic Train Protection System, ‘Kavach’ was announced by the government in the 2022 Union budget as part of Atmanirbhar Bharat initiative.

delhi high court
Case BriefsHigh Courts

“The Director of Shakti Shalini Shelter Home is directed to provide counselling session to the missing person. It is further directed that parents of missing person shall also be counselled to prepare them to accept their child’s wishes.”

National Green Tribunal
Case BriefsTribunals/Commissions/Regulatory Bodies

The Government of Jammu & Kashmir is committed to make the Yatra, environment friendly and is bound to always comply with the environmental norms and is committed to ensure that such disasters are never repeated in future.

Case BriefsHigh Courts

Delhi High Court: Prathiba M. Singh, J., gave directions in the matter of three petitions relating to the Breath Analyzer Test (“BAT”)

Op EdsOP. ED.

by Aditya Gaggar*

Case BriefsHigh Courts

Uttaranchal High Court: A Division Bench comprising of Rajiv Sharma, ACJ. and Sharad Kumar Sharma, J., gave directions to ensure safety of

Case BriefsSupreme Court

Supreme Court: After the father of the 7-year-old, who was found dead last week in a toilet of Ryan International School in