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sale of firecrackers

Hot Off The Press News

SC: Blanket Ban on the sale of firecrackers?

Supreme Court: The 3-Judge Bench of Dr AK Sikri, Abhay Manohar Sapre and Ashok Bhushan, JJ., in an earlier judgment of Arjun Gopal

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Published on August 2, 2018August 2, 2018By Bhumika Indulia

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Case Briefs High Courts

Punjab and Haryana High Court regulates sale and bursting of crackers on Diwali, directs strict compliance

Punjab and Hrayana High Court: The Court recently on a suo motu notice expressed its concern regarding pollution on bursting of crackers

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Published on October 17, 2017By Saba

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