Case BriefsForeign Courts

Sri Lanka Court of Appeal: This appeal was filed before a 2-Judge Bench comprising of A.H.M.D. Nawaz and E.A.G.R. Amarasekara, JJ. Facts

Case BriefsForeign Courts

High Court of Kenya at Nairobi:  It is a settled law that a litigant has no right to pursue pari passu two