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Sanjay Chandra

preeti chandra

Case Briefs Supreme Court

Money Laundering Case | Supreme Court refuses to interfere with bail to Unitech Promoter’s wife Preeti Chandra

Delhi High Court had granted bail to Preeti Chandra through order dated 14-06-2023.

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Published on August 4, 2023August 8, 2023By Ridhi

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Case Briefs Supreme Court

Unitech’s Sanjay Chandra gets interim bail as parents hospitalised after testing COVID-19 positive

Supreme Court: The bench of Dr. DY Chandrachud and MR Shah, JJ has granted bail to former Unitech MD Sanjay Chandra after

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Published on July 8, 2020July 10, 2020By Prachi Bhardwaj

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Case Briefs Supreme Court

SC to Unitech MD Sanjay Chandra: Deposit Rs. 750 Cr by December-end or stay in jail

Supreme Court: Refusing to release Sanjay Chandra and Ajay Chandra, involved in the Unitech Flats controversy as alleged by the home-buyers, the

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Published on October 30, 2017November 2, 2017By Prachi Bhardwaj

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