Can’t give you more time to surrender: SC to Saravana Bhavan owner P Rajagopal
Supreme Court: A bench headed by Justice N V Ramana has declined to entertain a plea of P Rajagopal, the founder of
saravana Bhavan
Saravana Bhavan owner P Rajagopal guilty of murdering his employee in 2001 [Full Report]
Supreme Court: The 3-judge bench of NV Ramana, MM Shantanagoudar and Indira Banerjee, JJ has upheld the conviction and sentence of life