Watch NowWatch Now

The Supreme Court Collegium stated that every individual is entitled to maintain their own dignity and individuality, based on sexual orientation. Senior Advocate Kirpal’s openness about his orientation goes to his credit and rejecting his candidature on this ground would be contrary to the constitutional principles laid down by the Supreme Court.

Appointments & TransfersNews

This relates to the proposal for appointment of following two Advocates as Judges of the Delhi High Court: Shri Krishnendu Datta Shri