nalsar
Call For PapersLaw School News

“About the Journal The NALSAR-IAMC ADR Journal (‘The Journal’) is the result of the budding relationship & joint efforts between NALSAR and

Delhi High Court
Case BriefsHigh Courts

In a case where scholarship amount was denied to an EWS student, the Delhi High Court directed the Ministry of Science and Technology to release the third installment of scholarship amount under the INSPIRE Scheme along with Rs. 50,000 as costs

Law School NewsMoot Court Announcements

    Greetings from the Maharashtra National Law University Mumbai! We are elated to announce the first edition of the Justice M.L.

Case BriefsHigh Courts

Delhi High Court: The Division Bench of Manmohan and Dinesh Kumar Sharma, JJ., expressed that just because the scholarship advertisement was published

Law School NewsOthers

IDIA Scholar Mukesh Tomar will be the first person in his family to pursue higher education. He is the only person in

AchievementsLaw School News

Reported by Akanksha Vishnoi

AchievementsLaw School News

Reported by Akanksha Vishnoi

High Courts

Himachal Pradesh High Court– While deciding a writ petition wherein the petitioner was denied scholarship for higher education under the scheme launched

High Courts

Allahabad High Court: While quashing an order dated 21.02.2014, passed by  authorities concerned of State Government under the scheme launched by  Ministry