Smt Shakuntala Devi 1st National Moot Court Competition, 2024
ABOUT GALGOTIAS UNIVERSITY Galgotias University has an immersive learning environment that offers its students opportunities to learn both inside and outside the
ABOUT GALGOTIAS UNIVERSITY Galgotias University has an immersive learning environment that offers its students opportunities to learn both inside and outside the
About NMIMS, School of Law Established in the year 2018, SVKM’s NMIMS, School of Law, Navi Mumbai offers two courses, BA-LL.B (Hons.)
In the realm of legal education, the Manav Rachna University’s School of Law has once again demonstrated its commitment to fostering academic
About the Organisers Mahindra University is a multidisciplinary institution in India committed to nurturing future leaders. “Jnaanaarthe Pravesha, Sevaarthe Prasthana” is an
About CHRIST (Deemed to be University), Delhi NCR CHRIST (Deemed to be University), Delhi NCR was born out of the educational vision
ABOUT NMIMS: NMIMS Kirit P. Mehta school of law (KPMSOL), Mumbai that is a part of the SVKM group of schools and
The KIIT Student Law Review (KSLR) is the flagship review (ISSN: 2348-4381) of the School of Law, KIIT University, Bhubaneswar, Odisha having
Moot Court Society, University School of Law and Legal Studies, Guru Gobind Singh Indraprastha University proudly announces the inaugural edition of the NHRC – USLLS Moot Court Competition, 2023. The theme of the competition revolves around Human Rights issues pertaining to refugees, asylum-seekers and illegal cross border Migrants.
About the organiser/college/university The event is being organized by Christ (Deemed to be University), Bangalore. The School of Law, Christ University (SLCU),
Amity University Rajasthan is organizing the 6th edition of National Moot Court Competition on October 31- November 1, 2023.
RAIPUR, September 13, 2023 — Hidayatullah National Law University (HNLU), a leading institution in the field of legal education, is proud to
About the Competition Greetings from Moot Court Society, School of Law, IMS Unison University, Dehradun. It gives us immense pleasure to announce
About GITAM School of Law: School of Law, a constituent institution of GITAM (Deemed To Be University) was established at Visakhapatnam Campus
Christ Law University is organising a National Webinar on ADR in IP law. The last date of registration is September 7th, 2023.
About USLLS, GGSIPU Founded in the year 2001, the University School of Law and Legal Studies, Guru Gobind Singh Indraprastha University (USLLS,GGSIPU)
About the University: Chanakya National Law University (CNLU) is a prestigious law university located in Patna, Bihar, India. It was established in
School of Excellence in law takes immense pleasure in announcing the 17th Edition of the Pro Bono Enviro National Moot Court Competition,
About Faculty of Law, University of Lucknow The Faculty of Law, University of Lucknow is a pioneer legal institution of India. It
ABOUT GNLU The Gujarat National Law University, established in Koba, Gandhinagar, is one of the country’s leading institutes of law and Top
About the Journal The Indian Journal of Constitutional Law (IJCL) (ISSN: 0975-0134), a flagship journal of NALSAR University of Law is now