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Section 14 of Representation of the People Act

Cabinet Decisions Legislation Updates

Cabinet approves issue of Notifications for “General Elections to the Lok Sabha 2019″

The Union Cabinet chaired by Prime Minister Narendra Modi has approved the “General Elections to the Lok Sabha 2019” for the issuance

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Published on March 13, 2019March 13, 2019By Bhumika Indulia

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