Section 14 of the Armed Forces Tribunal Act Archives

AFT | Arrears of disability pension are restricted to three years prior to filing the application; delay is condoned

Armed Forces Tribunal (AFT): Justice S.V.S. Rathore (Member) and Air Marshal BBP Sinha (Member) dismissed an application by the applicant under Section

Case Briefs Tribunals/Commissions/Regulatory Bodies

AFT | Disability accrued by a person during military service is entitled to disability element of pension

Armed Force Tribunal: A Division Bench of Justice Sunita Gupta (Member) and Lt. Gen. Philip Campose (Member) allowed an application under Section