Section 299 IPC

Case BriefsHigh Courts

Andhra Pradesh High Court: M. Venkata Ramana, J. while pronouncing the grant of bail to certain persons from the management of LG

Case BriefsHigh Courts

Kerala High Court: A Division Bench comprising of A. Hariprasad and A.Anil Kumar, JJ., released the appellant as no intention to commit

Case BriefsSupreme Court

“Police force needs to develop and recognize the concept of democratic policing.” Supreme Court: The Bench comprising of N.V. Ramana and Mohan