Case BriefsHigh Courts

Bombay High Court: S.V. Gupte, J., set aside an arbitral award for respondent’s failure to show proper notice of appointment of the arbitrator

Case BriefsHigh Courts

Patna High Court: A Single judge bench comprising of Birendra Kumar, J. while hearing a civil writ petition against an Arbitrator’s order

Case BriefsHigh Courts

Delhi High Court: A Single Judge Bench comprising of Navin Chawla, J., declined to exercise jurisdiction in entertaining a petition filed under Section