Kerala High Court
Case BriefsHigh Courts

Kerala High Court observed that “The materials placed by the prosecution prima facie disclosed the existence of all ingredients constituting the alleged offences.”

sexually provocative
Case BriefsDistrict Court

    Court of Sessions, Kozhikode: In an interesting case, S. Krishna Kumar, Sessions Judge granted bail to 74 years old Malayali

Case BriefsHigh Courts

Bombay High Court: In this case before the High Court, victim was adopted when she was 9 years old by the accused