2022 SCC Vol. 10 Part 1
Cases ReportedSCC Weekly

    Commercial Courts Act, 2015 — S. 12-A — Rejection of plaint for non-compliance with S. 12-A i.e. in cases where

Case BriefsHigh Courts

Punjab and Haryana High Court: This petition was filed before the Bench of Daya Chaudhary, J., under Section 439 of Criminal Procedure

Case BriefsHigh Courts

Gujarat High Court: The Bench of Dr A.P. Thaker, J. while enlarging the appellant on bail disposed of a petition since the

Case BriefsHigh Courts

Madhya Pradesh High Court: This petition was filed before the Bench of Sheel Nagu, J., fourth time under Section 439 of Criminal