Case BriefsHigh Courts

Himachal Pradesh High Court: A Bail petition was contemplated by Sandeep Sharma, J. where the petitioner was behind the bar for two

Case BriefsHigh Courts

Tripura High Court: A Bench of S. Talapatra and Arindam Lodh, JJ., exercised powers under Section 464 (2) CrPC and directed the trial